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Wealth Tax Forms
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1. |
Form A Return of Net Wealth |
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2. |
Form B Form of Return of Net Wealth Under Sub-Section (1) or Sub-Section (2) of Section 14 of The Wealth-Tax Act, 1957 [For Companies * Only] |
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3. |
Form BA Return of Net Wealth [For Individuals/Hindu Undivided Families/Companies] |
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4. |
Form C Notice of Demand Under Section 30 of The Wealth-Tax Act, 1957 |
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5. |
Form D Notice of Demand Under Section 30 For Payment of Tax Provisionally Assessed Under Section 15c |
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6. |
Form DA Form of Application For Settlement of Cases Under Section 22c(1) |
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7. |
Form DB Declaration Under Section 18c(1) of The Wealth-Tax Act, 1957 To Be Made By An Assessee Claiming That Identical Question of Law Is Pending Before The High Court or The Supreme Court |
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8. |
Form E Form of Appeal To The Deputy Commissioner (Appeals) and Commissioner of Wealth-Tax (Appeals) Under Section 23 of The Wealth-Tax Act, 1957 |
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9. |
Form F Form of Appeal To The Appellate Tribunal Under Sub-Section (1) or Sub-Section (2) of Section 24 or Sub-Section 26 |
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10. |
Form G Form of Memorandum of Cross-Objections To The Appellate Tribunal Under Sub-Section (2a) of Section 24 |
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11. |
Form H Form of Reference Application Under Sub-Section (1) of Section 27 |
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12. |
Form I Application For Information Under Section 42b |
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13. |
Form J Form For Furnishing Information Under Section 42b |
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14. |
Form K Form For Furnishing Non-Availability of Information Under Section 42b |
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15. |
Form L Refusal To Supply Information Under Section 42b |
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16. |
Form M Warrant of Authorisation Under Section 37a |
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17. |
Form M-1 Warrant of Authorisation Under Proviso To Sub-Section (1) of Section 37a |
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18. |
Form M-2Warrant of Authorisation Under Sub-Section (2) of Section 37a |
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19. |
Form M-3 Warrant of Authorisation Under Sub-Section (1) of Section 37b |
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20. |
Form N Application For Registration As A Valuer Under Section 34ab |
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21. |
Form O-1Report of Valuation of Immovable Property (Other Than Agricultural Lands, Plantation, Forests, Mines and Quarries) |
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22. |
Form O-10 Report of Valuation of Life Interest, Reversions and Interest In Expectancy |
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23. |
Form O-11 Certificate of Quoted Shares/Debentures of A Company |
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24. |
Form O-12 Certificate of Auditor On Valuation of Unquoted Equity Share of An Investment Company |
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25. |
Form O-2 Report of Valuation For Agricultural Lands Other Than Coffee, Tea, Rubber and Cardamom Plantations |
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26. |
Form O-3 Report of Valuation of Coffee, Tea, Rubber and Cardamom Plantations |
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27. |
Form O-4 Report of Valuation of Forests |
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28. |
Form O-5 Report of Valuation of Mines and Quarries |
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29. |
Form O-6 Report of Valuation of Stocks, Shares, Debentures, Securities, Shares In Partnership Firms and Business Assets Including Goodwill |
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30. |
Form O-7 Report of Valuation of Machinery and Plant |
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31. |
Form O-8 Report of Valuation of Jewellery |
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32. |
Form O-8A Statement of Valuation of Jewellery |
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33. |
Form O-9 Report of Valuation of Works of Art |
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