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Employees Provident Fund Scheme, 1952
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1. |
Form 1 Para 27 : Exemption from Operation of the Scheme |
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2. |
Form 2 Para 33 & 61(1) : Nomination and Declaration Form for Un exempted/Exempted Establishment |
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3. |
Form 3 Paras 35 & 42 : Contribution Cards for un exempted establishments |
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4. |
Form 3A Paras 35 & 42 : Contribution Cards for un exempted establishments |
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5. |
Form 4 Para 35 and 42 : Contribution card for employees other than monthly paid employees |
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6. |
Form 5 Para 36(2)(a) : Return of Employees qualifying for membership |
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7. |
Form 5A Para 36A : Return of Ownership to be sent to the Regional Commissioner |
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8. |
Form 6 Para 43 : Return of the Contribution Cards sent to the Commissioner on the expiry of the period of currency |
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9. |
Form 6A Para 43 : Consolidated Annual Contribution Statement |
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10. |
Form 9 Para 79A, Section 7B(1): Application for re filed under 7B(1) |
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11. |
Form 10 paragraph 36(2)(a) & (b): Return of Members leaving service during the month |
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12. |
Form 11 Para 34: Declaration by a person taking up employment in organisation with EPF |
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13. |
Form 12 Para 38(2): Statement of Contribution |
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14. |
Form 12A Para 38(2): Statement of Contribution for un exempted establishments |
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15. |
Form 13 Para 57: Application for transfer of EPF Account |
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16. |
Form 14 Para 62: Application for Financing a LIC Policy out of the PF Account |
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17. |
Form 15 Para 64(1): Form of assignment of policies |
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18. |
Form 16 Para 68 B: Application for advance from the Fund |
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19. |
Form 19 Para 72(5): Form for claiming PF dues |
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20. |
Form 20 Form for claiming PF of a minor/deceased member |
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21. |
Form 31 Application for Advance |
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