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Delhi Rent Control Forms
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1. |
FORM ‘A’ |
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2. |
FORM ‘B’ Form of Rent Receipt and Counterfoil |
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3. |
FORM ‘C’ (Delhi Rent Control Rules, 1959) Application for Deposit of Rent |
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4. |
FORM ‘D’ Application for fixation of fair rate-revision of fair rate/certificate to recover possession of accommodation |
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5. |
FORM ‘E’ Form of notice regarding creation or termination of sub-tenancy |
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6. |
FORM ‘F’ |
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