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Contract Labour (Regulation & Abolition)
Central Rules, 1971
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1. |
Form I Rule 17(1) : Application For Registration of Establishments Employing Contract Labour |
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2. |
Form II Rule 18(1) : Certificate Of Registration |
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3. |
Form III Rule 18(3) : Register Of Establishments |
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4. |
Form IV Rule 21(1) : Application For Licence |
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5. |
Form V Rule 21(2) : Form Of Certificate By Principal Employer |
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6. |
Form VA Rule 24(1A) : Application for the adjustment of security deposit |
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7. |
Form VI Rule 25 (1) : Form of Licence granted by the Office of Licensing Officer |
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8. |
Form VIA Rule 25 (2) (viii) : Notice Of Commencement / Completion Of Contract Work by the Licencee |
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9. |
Form VIB Rule 81(3) : Notice Of Commencement / Completion Of Contract Work by the Employer for each Contractor |
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10. |
Form VII Rule 29(2) : Application For Renewal Of Licences |
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11. |
Form VIII Rule 32(2) : Application for temporary registration of establishments employing contract labour |
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12. |
Form IX Rule 32(3) :Temporary Certificate of Registration |
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13. |
Form X Rule 32(2) : Application for Temporary Licence |
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14. |
Form XI Rule 32(3) : Temporary Licence |
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15. |
Form XII Rule 74 : Register of Contractors (Responsibility:Principal Employer) |
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16. |
Form XIII Rule 75 : Register Of Workman employed by Contractor |
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17. |
Form XIV Rule 76 : Employment Card |
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18. |
Form XV Rule 77 : Service Certificate |
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19. |
Form XVI Rule 78 (1)(a)(i) : Muster Roll |
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20. |
Form XVII Rule 78(1)(a)(i) : Register Of Wages |
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21. |
Form XVIII Rule 78(1)(a)(i) : Register Of Wages cum muster Roll |
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22. |
Form XIX Rule 78(1)(b) : Wage Slip |
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23. |
Form XX Rule 78(i)(a)(ii) : Register of Deductions for damage or loss |
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24. |
Form XXI Rule 78(1)(a)(ii) : Register of Fines |
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25. |
Form XXII Rule 78(1)(a)(ii) : Register of Advances |
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26. |
Form XXIII Rule 78(1)(a)(iii) : Register of Overtime |
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27. |
Form XXIV Rule 82(1) : Return to be sent by the contractor to the licensing officer |
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28. |
Form XXV Rule 82(2) : Annual Return of Principal Employer to be sent to the Registering Officer |
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