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Affidavits
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1. |
Affidavit with the application to regional transport authority for duplicate license |
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2. |
Affidavit with the application for amending the wealth-tax return |
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3. |
Affidavit with the application for the registration of the will after the death of the testator |
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4. |
Affidavit before the sales-tax tribunal for stay of disputed tax. |
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5. |
Affidavit for condo nation of delay in filing the appeal against assessment order of sales tax officer |
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6. |
Affidavit for extending time to file the income tax return |
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7. |
Affidavit for resumption of Indian Citizenship |
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8. |
Affidavit in Income-tax proceedings |
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9. |
Affidavit of process server to a accompany return of a summons or notice |
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10. |
In the application for issue of duplicate licence |
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11. |
Regarding closure of business |
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12. |
Regarding issue of duplicate license for export trade control |
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13. |
Regarding non-ownership of alleged business |
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14. |
Simple affidavit |
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15. |
Affidavit with the application for the issue of duplicate export licence |
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16. |
Affidavit with The Application for The Registration of The Will After The Death of The Testator |
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17. |
Affidavit by Deponent |
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