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Export and Import |
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1.
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Appendix - 1 - General Instructions
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2.
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ANF 1 - Profile of Importer / Exporter
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3.
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ANF 2 A - Application Form for Issue / Modification in Importer Exporter Code Number (IEC)
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4.
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ANF 2B - Application Form for Import of Restricted Items
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5.
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ANF 2C - Application Form for Import Certificate under Indo – US Memorandum
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6.
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ANF 2C-1 - Application Form for end User Certificate under Para 2.11A of the HBPV1
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7.
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ANF 2 D - Application Form for Export Licence for Restricted Items
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8.
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ANF 2 E - Application Form for Export Licence for SCOMET Items
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9.
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ANF 2-F - Application Form for Refund of Application Fee
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10.
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ANF 3A - Application for Grant of Status Certificate
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11.
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ANF 3B - Application for Served from India Scheme (SFIS)
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12.
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ANF 3C - For Vishesh Krishi and Gram Udyog Yojana (VKGUY) applications (for exports w.e.f 1.4.2007)
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13.
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ANF 3D - For Focus Market Scheme (FMS) Applications (For FTP RE2006 & FTP RE2007)
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14.
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ANF 3E - For Focus Product Scheme (FPS) Applications
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15.
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ANF 3F - ANF for High-Tech Products Export Promotion Scheme (HTPEPS) For Applicants who opted to apply on incremental growth in exports basis April 2007 – March 2008 / April 2008 – March 2009 period
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16.
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ANF 3G - ANF for Vishesh Krishi and Gram Udyog Yojana (VKGUY)
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17.
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ANF 3H - Application for Served from India Scheme (SFIS) for Current Financial Year (for Foreign Exchange Earned during 2008-09)
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18.
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ANF 4A - For Advance Authorisation (Including Advance authorisation for Annual Requirement) / Advance Release Order (ARO)/ Invalidation letter
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19.
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ANF 4B - For Fixation / Modification of Standard Input Output Norms (SION)
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20.
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ANF 4 C - For Fixation of DEPB Rates / Fuel rates
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21.
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ANF 4D - For clubbing of Advance Authorisations
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22.
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ANF 4E - For Enhancement in CIF / FOB Value or Revalidation or EO extension of Authorisation
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23.
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ANF 4F - Redemption / No Bond Certificate against Advance Authorisation
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24.
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ANF 4 G - DEPB application
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25.
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ANF 4 H - Duty Free Import Authorisation (DFIA) Application
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26.
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ANF 4 I - GEM REP Application
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27.
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ANF 4 J - Diamond Imprest Application
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28.
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ANF 5a - Application Form for EPCG Authorisation Issue
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29.
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ANF 5B - Statement of Export for Redeemption of EPCG Authorisation
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30.
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ANF5C - For EO Refixation under EPCG Scheme
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31.
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ANF 5D - For Clubbing of EPCG Authorisations
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32.
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ANF-8 - For claiming Duty Drawback on All Industry Rates/Fixation of Drawback Rates/Refund of Terminal Excise Duty.
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33.
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ANF – 8A Application for payment of interest on delayed refund of Duty Drawback (DBK)/ Terminal Excise Duty (TED) on deemed exports/ Central Sales Tax (CST) on supplies to Export Oriented Units (EOU)
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