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Visa Forms
1.
Form No. 1 is to be used for New/ Reissue/Replacement of Lost /Damaged passports. The same application form is used for passports for minors as well.
2.
Application Form No. 2 is for making application for Police Clearance Certificate, ECNR Stamp, Inclusion of Spouse's name, and changes in Name, Appearance and on Exhaustion of pages on the passport and change of address. The same Form is used for renewing a short term validity passport to its full term validity.
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PP Form is used for Police Verification Report. This is a part of Application Form No. 1 but can be filled separately if required by the Passport Office.
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Application for Canada
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Application for France
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Application for Nepal
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Application for Russia
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