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Reserve Bank of India |
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1.
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Application for issue of ADRs/GDRs on back to back basis for overseas acquisitions
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2.
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Direct Investment in a Joint Venture (JV)/Wholly Owned Subsidiary Overseas (WOS) Approval/Reporting of Outward Remittances
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3.
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Report on Overseas Acquisition Made Under the ADR/GDR Stock Swap Scheme
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4.
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Form Related to Annual Performance Report on the Functioning of Indian Joint Venture
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5.
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Report on Remittances for Overseas Direct Investment by Authorised Dealers
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6.
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Direct Investment in Joint Venture (JV)/Wholly Owned Subsidiary (WOS) Abroad under Automatic Route
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7.
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Application for a Certificate of Registration to commence / carry on the business of a Securitization Company or Reconstruction Company
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8.
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TRS - Application for release of exchange for studies abroad
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9.
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BCX (Certificate of Export)
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10.
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Currency Declaration Form (CDF)
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11.
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5.pdf ECB 6 (Application for permission to raise External Commercial Borrowings under USD 5 million Scheme/ USD10 million Scheme)
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12.
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ENC (Statement of Export Bills negotiated/sent for collection during fortnightly period)
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13.
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FLM 8 (Summary statement of purchases from and sales to public of foreign currency notes)
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14.
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FLM 8 - Summary statement of purchases from and sales to public of foreign currency notes
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15.
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For Authorised Dealer's Use
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16.
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Treasury Bills Form for Competitive Bidders
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17.
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Treasury Bills Form for Non-Competitive Bidders
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18.
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Form - Schedule 'A'
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19.
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Form A - Application Form for 8% Savings Bonds, 2002
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20.
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Form B - 8% Savings Bonds, 2002 - Form of Nomination
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21.
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Form C - 8% Savings Bonds, 2002 - Notice of Cancellation of Nomination
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22.
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Form FC-GPR (instead of earlier FC-RBI) for reporting shares issued to the Foreign Investors by an Indian company
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23.
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Quarterly Report on Frauds outstanding
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24.
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Form of Inventory of articles left in safe custody with the co-operative bank (Section 45ZC (3) of the Banking Regulation Act, 1949)
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25.
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Format for claiming reimbursement for exports to Russia
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26.
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FTD - Statement showing daily turnover of foreign exchange
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27.
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LEC (NRIs) - (Statement showing company-wise details of total purchases and sales of equity shares/convertible debentures made through designated branches of ADs under Portfolio Investment Scheme on behalf of their NRI/OCB clients)
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28.
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GBP - Statement showing gaps position and cash balances
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29.
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MAP (Statement Regarding Maturity and Position)
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30.
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MRR (Declaration to be completed by Indian reproducer for remittance of royalty on copyright music reproduced in India)
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31.
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NRSR (Application-cum-Undertaking form for opening of Non-Resident (Special) Rupee (NRSR) Account)
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32.
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ODA-1 (Statement showing the Details of Remittances allowed towards overseas Investment out of EEFC Accounts)
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33.
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Quarterly Return I(To be submitted by a residuary non-banking company)
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34.
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REM (Application by resident Indian nationals for remittances to person’s resident outside India towards their maintenance expenses abroad)
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35.
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SCH-3 (Schedule giving particulars of GR/PP/SOFTEX forms where full payment has been received)
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36.
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SCH-4 (Schedule giving particulars of GR/PP/SOFTEX forms where part payment has been received)
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37.
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SCH-5 (Schedule giving details of full export proceeds received in advance)
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38.
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SCH-6 (Schedule giving details of part export proceeds received in advance
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39.
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Form SDF
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40.
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SIR (Statement Regarding Interest Rate Sensitivity)
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41.
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Form No: AB Software Export Declaration (Softex) Form- Duplicate
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42.
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Software Export Declaration (SOFTEX) Form – Original
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43.
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Software Export Declaration (SOFTEX) Form – Triplicate
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44.
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Supplementary statement of Non-Export Receipt equivalent of Rs.1,00,000/- and above
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45.
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TRM 1 (Application for release of exchange for medical treatment abroad)
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46.
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TRM 2 (Form of certificate to be issued by a medical practitioner nominated by Indian mission etc. abroad)
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