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Industrial Employment (Standing Orders) Central Rules, 1946
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1. |
Form I Rule 4: Application For Certification Form |
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2. |
Form II Rule 6: Notice Inviting Objections to Draft Standing Orders Form |
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3. |
Form III Rule 8: Register of Standing Orders to be maintained by certifying officer Form |
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4. |
Form IV Rule 7A Memorandum of Appeal Form |
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5. |
Form IVA Standing Order 7A of Schedule I: Notice of Discontinuance or restarting of shig Form |
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6. |
Form V Standing Order 1, Schedule 1B: Service Card Form |
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