Department of Industrial Policy and Promotion |
1.
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Form I - Memorandum of Inspection or Registration Book
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2.
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Form II - Inspecting Authorities Certificate of Inspection During Construction [Regulation 4 (C)(1)]
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3.
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Form II A - Inspecting Authority’s Certificate of Inspection During Construction In Respect of a Boiler Made to Foreign Code for Export.
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4.
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Form II B - Inspecting Authorities Certificate of Inspection During Construction of Boilers for Which Variations From Standard Conditions Have Been Permitted.
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5.
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Form III - Constructor’s Certificate of Manufacture and Test
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6.
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Form III A - Certificate of Manufacture and Test for Steam Pipes
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7.
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Form III A (i) - Certificate of Manufacture and Test of Steam Pipes for Which Variations Have Been Permitted
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8.
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Form III B - Certificate of Manufacture and Test for Tubes
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9.
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Form III B(i) - Certificate of Manufacture and Test
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10.
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Form III C - Certificate of Manufacture and Test of Boiler Mounting and Fittings.
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11.
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Form III D - Certificate of Manufacture and Test
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12.
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Form III E - Certificate of Manufacture and Test
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13.
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Form III F - Certificate of Manufacture and Test of Casting & Forging
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14.
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Form IV - Steel Marker's Certificate of Manufacture and Results of Test
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15.
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Form IV-A Certificate of Manufacture and Results of Tests In Lieu of Form IV
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16.
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Form V - Provisional Order Under Section 9 of The Indian Boilers Act, 1923
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17.
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Form VI - Certificate for use of a Boiler
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18.
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Form VII - Inspecting Authority's Certificate of Inspection Under Construction
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19.
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Form VIII - Constructor's Certificate of Manufacture and Test
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20.
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Form IX - Memorandum of Inspections of Registration Book
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21.
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Form X - Provisional Order Under The Indian Boilers Act
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22.
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Form XI - Certificate for The use of An Economizer
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23.
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Form XII - Record of Welder's Qualification/Requalification Tests
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24.
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Form XIII - Qualified Boiler Welder's Certificate
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25.
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Form XIV - Steam Pipes and Connecting Fittings
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26.
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Form XV A - Questionnaire Inspecting Authority
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27.
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Form XV B - Questionnaire Competent Authority
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28.
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Form XV C - Questionnaire well Known Steel Maker
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29.
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Form XV D - Questionnaire well Known Foundry/Forge
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30.
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Form XV E - Questionnaire well Known Tube/Pipe Maker
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31.
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Form XV F - Questionnaire well Known Material Testing Laboratory
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32.
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Form XV G - Questionnaire for well Known Remnant Assessment Org
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33.
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Form XVI A - Certificate of Approval for Inspection Authority
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34.
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Form XVI B - Certificate of Approval for Competent Authority
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35.
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Form XVI C - Certificate of Approval for well Known Steel Maker
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36.
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Form XVI D - Certificate of Approval for well Known Forge
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37.
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Form XVI E - Certificate of Approval for well Known Forge
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38.
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Form XVI F - Certificate of Approval for a well Known Tube Maker
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39.
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Form XVI G - Certificate of Approval for well Known Pipe Maker
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40.
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Form XVI H - Certificate of Approval as well Known Material Testing Laboratory
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41.
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Form XVI I - Certificate of Approval as well Known Remnant Life Assessment Organization
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42.
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Form XVII - Certificate of Manufacture and Test for Small Industrial Boilers
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43.
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Form XVIII - Questionnaire Form for Repairer of Boilers/ Economizer/ SteamLine /Feed Water Lines, Etc Under The IBR, 1950
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44.
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Form EE - Carry On Business License Application
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45.
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Check List for Amendment Proposals
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46.
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Check List for FIPB Plain Paper Application
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47.
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Form-FC/Il S/A Composite Form for Foreign Collaboration and Industrial Licence
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48.
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Industrial Entrepreneurs’ Memorandum
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49.
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Form IPS-I - Application Form for Setting Up Industrial Model Town/Industrial Park/ Growth Centre
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50.
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Form IPS-II
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51.
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Monthly Production Return Proforma
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