Service Tax Forms
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1. |
FORM ST 1 Application for registration under section 69 of the finance Act, 1994 (32 of 1994) |
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2. |
FORM ST 2 Certificate of registration under section 69 of the finance act, 1994 (32 of 1994) |
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3. |
FORM ST 3 Return of Service Tax Credited to the Government of India |
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4. |
FORM ST 3A Memorandum for Provisional Deposit under Rule 6 |
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5. |
FORM ST 4 Form of appeal to collector of central excise (appeals) under Section 85 of the finance act, 1994 (32 of 1994) |
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6. |
FORM ST 5 Form of appeal to appellate tribunal under section 86 of the Finance act, 1994 (32 of 1994) |
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7. |
FORM ST 6 Form of memorandum of cross objections to the appellate tribunal under section 86 of the finance act, 1994 (32 of 1994) |
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8. |
FORM ST 7 Form of application to appellate tribunal under section 86(2) of the finance act, 1994 (32 of 1994) |
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