Environment (Protection) Rules, 1986
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1. |
Form I Rule 7: Notice of intention to have sample analysed |
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2. |
Form II Rule 8: Memorandum to Government Analyst |
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3. |
Form III Rule 8: Report by Government Analyst |
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4. |
Form IV Rule 11: Form of Notice |
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5. |
Form V Rule 14: Annual Environmental Statement |
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