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Tamil Nadu Marine Fishing Regulation Rules, 1983
[17th August 1983]
Contents
Sections
Particulars
1.
Short title.-
These rules may be called the Tamil Nadu Marine Fishing Regulation Rules, 1983.
2.
Definitions
3.
Registration of Fishing, Vessels
4.
Licensing of fishing vessels
5.
Issue of duplicate licence and duplicate certificate of registration
6.
Regulation of fishing
7.
Change of notified place of berth or anchoring
8.
Returns to be made by owners of registered Fishing Vessels
9.
Impounding of fishing vessel and disposal of seized fish
10.
Enquiry procedure to be followed by adjudicating officer
11.
Fees for supply of copies of documents or orders
Form I
Application for Registration
Form II
Certificate of Registration
Form III
Two Passport size photos to be attached
Form IV
Licence for Fishing in the Sea
Form V
Application for the issue of Duplicate Licence or Certificate of Registration
Form VI
Application for Change of notified place of Berth or Anchoring
Form VII
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