Tamil Nadu Marine Fishing Regulation Rules, 1983
Form I
Application for Registration
[See rule 3(I) of the Tamil Nadu Marine Fishing Regulation Rules, 1983]
(1) |
Name of the applicant |
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(2) |
Father' s Name |
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(3) |
Age |
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(4) |
Permanent Address |
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(5) |
Type of fishing vessel for which registration is required. |
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Mechanised Country Craft Canoe Catamaran. |
(6) |
Specification of the fishing vessel |
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Steel / Wooden / Fibre Glass / Ferro Cement Length overall / Aluminium. |
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Material |
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Beam |
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Draught |
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Length of Catamaran |
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Engine make |
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Horse power.. .. |
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Whether provided with winch |
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(7) |
Application fee paid and receipt No. |
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(8) |
District in which the registration is required. |
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(9) |
Port where the fishing vessel would be berthed or anchored. |
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I, hereby declare that the information furnished above are true to the best of my knowledge and belief. |
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Signature / Thumb-impression of the applicant. |
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