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Tamil Nadu Marine Fishing Regulation Rules, 1983 2. Definitions. In these rules, unless the context otherwise requires, 1983); (a) "Act" means the Tamil Nadu Marine Fishing Regulation Act, 1983 (Tamil Nadu Act 8 of (b) "Closed season" means the period during which fishing by any fishing vessel using any fishing gear is totally prohibited by notification under section 5 of the Act for the purpose of conserving the propagation of fish during the breeding season; (c) "Form" means a Form appended to these rules; (d) "licence" means a licence granted under section 7 of the Act; (e) "section" means a section of the Act.     |
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