AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Orissa Non-Gazetted Veterinary Technical Service Rules, 1983

19. Repeal and savings

All rules, orders and instructions corresponding to these rules and in force immediately before the commencement of these rules are hereby repealed:

Provided that any order or appointment made or action taken under the rules, articles or instructions-So repealed shall be deemed to have been made taken or done under these rules.














  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement