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Orissa Non-Gazetted Veterinary Technical Service Rules, 1983

Part I

Preliminary

1. Short title and Commencement

(1) These rules may be called the Orissa non-Gazetted Veterinary Technical Service (Recruitment and Conditions of Service) Rules, 1983.

(2) They shall come into force on the date of their publication in the Official Gazette:

Provided that Government may order, direct that the provision of these rules shall not apply to the Officers already appointed under the rules and orders in force immediately before the commencement of these rules or shall apply to them with such modification as the Government may specify in the order.














  

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