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Odisha Municipal Services (General) Rules, 2016

28. Inter-Se-Seniority:-

The inter se seniority of Officers and Employees in a recruitment year shall be determined in the following order, namely:-

(i) The inter-se-Seniority of the promotees shall be fixed in the order in which their names are arranged in the select list drawn by the Departmental Promotion Committee.

(ii) The inter-se-Seniority of the Officers/ employees appointed by means of selection shall be determined in the order of their dates of appointment to the service.

(iii) The inter-se-Seniority of the direct recruits shall be determined in the order in which their names appear in the merit list prepared by the commission or the service selection committee as the case may be.














  

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