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Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017 7. Appointing Authority and Jurisdiction of Municipal Services.- (1) The Director, Municipal Administration in the Housing & Urban Development Department shall be the Appointing Authority for all categories of posts in the Service. (2) The appointment order shall be issued after obtaining orders of Government in all cases. (3) The service shall be of a State Cadre and the Officers and employees appointed to the service shall be transferred as per the transfer policy of the Government or deputed to all Urban Local Bodies across the State.     |
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