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Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017

17. Inter se-Seniority.-

The inter se-seniority of the officers and employees promoted to any grade in the service after commencement of these rules in a particular year shall be in the order in which their names appear in the select list prepared under rule 15 and the inter se-seniority of the direct recruit shall be fixed as per the provisions of the proviso to Section 10 of the Odisha Municipal Services Act, 2016 read with rule 11.














  

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