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Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017

Chapter-III

Promotion

12. Constitution of Departmental Promotion Committee.-

(1) There shall be constituted two different Committees for considering promotion of the officers and employees to different grades in the service, namely:-

(a) The Committee for promotion to the posts of City Community Development Officer and Community Development Officer;-

(i) Secretary of the HUD Department : Chairman
(ii) Director, Municipal Administration : Member
(iii) Representative of the ST and SC Development Department, of the rank of Under Secretary and above : Member
(iv) Joint Secretary/Deputy Secretary of the HUD Department dealing with the subject : Member
(v) Deputy Director, Municipal Administration/ Deputy Commissioner : Member-Convener

(b) The Committee for promotion to the posts of Senior Community Organizer;-

(i) Director, Municipal Administration : Chairman
(ii) Representative of the ST and SC Development Department, of the rank of Under Secretary and above : Member
(iii) Joint Secretary/Deputy Secretary of the HUD Department dealing with the subject : Member
(iv) Deputy Director, Municipal Administration/ Deputy Commissioner : Member-Convener

(2) The recommendation of the Committee shall be valid and can be acted upon notwithstanding the absence of any one of its members other than the Chairman:

Provided that the member so absenting was duly invited to attend the meeting of the Committee and the majority of members of the Committee attended the meeting.














  

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