Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016
Schedule - I
[See Rule 4 (1)]
Position of Cadre Strenghth in Different Category of ULBs
Sl. No. |
Name of Post |
CADRE |
DMA |
CAT-1 |
CAT-2 |
CAT-3 |
CAT-4 |
CAT-5 |
CAT-6 |
CAT-7 |
CAT-8 |
Total |
1 ULB |
1 ULB |
3 ULB |
4 ULBs |
14 ULBs |
27 ULBs |
56 ULBs |
5 ULBs |
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
11 |
12 |
13 |
1 |
Director Municipal Administration |
OMAS |
1 |
|
|
|
|
|
|
|
|
1 |
2 |
Municipal Commissioner |
OMAS |
1 |
1 |
1 |
|
|
|
|
|
|
5 |
3 |
Joint Commissioner |
OMAS |
1 |
1 |
|
|
|
|
|
|
|
2 |
4 |
Deputy Director, Municipal Administration / Deputy Commissioner |
OMAS |
1 |
3 |
1 |
1 |
|
|
|
|
|
8 |
5 |
Asst. Director, Municipal Administration/ Asst. Commissioner/ Chief Executive Officer |
OMAS |
2 |
4 |
4 |
2 |
1 |
1 |
|
|
|
34 |
6 |
Enforcement Officer |
OMAS |
1 |
1 |
1 |
1 |
|
|
|
|
|
9 |
7 |
Senior Executive Officer |
OMAS |
|
|
|
|
1 |
|
1 |
|
|
31 |
8 |
Assistant Enforcement Officer |
OMAS |
2 |
1 |
2 |
1 |
|
|
|
|
|
13 |
9 |
Executive Officer |
OMAS |
|
|
|
|
|
|
|
1 |
1 |
61 |
10 |
Junior Enforcement Officer |
OMAS |
|
4 |
2 |
2 |
1 |
1 |
|
|
|
30 |
11 |
Law Officer |
OMAS |
1 |
1 |
1 |
1 |
|
|
|
|
|
6 |
12 |
Asst. Law Officer |
OMAS |
|
1 |
|
1 |
|
|
|
|
|
5 |
|
TOTAL |
OMAS |
5 |
18 |
12 |
10 |
6 |
2 |
1 |
1 |
1 |
205 |
NOTE- The right side Total Column 13 - shows the calculated total number posts sanctioned for all the eight categories of ULBs and DMA establishment of the particular designated post.