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Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

6. Grouping of Posts.-

Grouping of various categories of posts of the Service, in the Urban Local Bodies and Directorate of Municipal Administration shall be categorized as Group A or Group B, on the basis of scales of pay, similar to the grouping of posts as notified by the General Administration Department of the Government.














  

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