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Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016 3. Constitution of Cadre and Services.- (1) The Group-"A" posts of the Service shall consist of the following grades, namely:- (i) Director Municipal Administration; (ii) Municipal Commissioner; (iii) Joint Commissioner (iv) Deputy Director Municipal Administration/Deputy Commissioner; (v) Asst. Director, Municipal Administration/ Asst. Commissioner/Chief Executive Officer; and (vi) Enforcement Officer. (2) The Group-"B" posts of the Service shall consist of the following grades, namely :- (i) Senior Executive Officer; (ii) Assistant Enforcement Officer; (iii) Law Officer; (iv) Executive Officer; (v) Assistant Law Officer; and (vi) Junior Enforcement Officer.     |
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