Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

21. Interpretation.-

If any question arises relating to the interpretation of these rules, it shall be referred to Government whose decision thereon shall be final.

[No. 30164-HUD-13-LEGIS-67-POLICY-15-26/2016/HUD.]

By Order of the Governor

G. MATHI VATHANAN
Commissioner-cum-Secretary to Government

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