 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016 Chapter-IV Other Conditions of Service 17. Probation.- The period of probation as provided under section 9 shall not include,- (a) extraordinary leave; (b) period of unauthorized absence; or (c) any other period held to be not being on actual duty.     |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back