AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

15. Government approval.-

The recommendation of the DPC contains the list of Officers suitable for promotion under sub rule (1) of rule 14 shall be placed before Government for approval.














  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement