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The Odisha Land Rights to Slum Dwellers Rules, 2017

5. Conduct of business of the Committee. -

(1) The meetings of the Committee shall be convened by the Chairperson of the Committee or by any member nominated by the Chairperson, in this behalf and shall be held at such intervals, times and places as may be decided by the Committee.

(2) The Chairperson of the Committee or in his absence, any other member nominated by the Chairperson, shall preside over the meeting.

(3) The quorum necessary for the conduct of business of the Committee shall be three.

(4) The Chairperson of the Committee shall nominate any member of the Committee or such officers and employees of the Committee to maintain the records, accounts, receipts and documents connected with the business of the Committee.














  

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