Contents
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Sections
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Particulars
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Notification
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Chapter I
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Preliminary
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1
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Short title and commencement
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2
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Definitions
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3
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Leaving and serving documents
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4
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Address for Service
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5
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Fees
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6
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Forms
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7
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Size, etc., of documents
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8
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Signature and verification of documents specified in sections 5, 12, 19 and 37
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9
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Agency
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10
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Classification of Goods
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Chapter II
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Application for Registration
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11
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Application
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12
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Statement of novelty
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13
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Additional copies of representation or specimens
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14
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Representation
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15
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Reciprocity application for the registration of a design
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16
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Manner in which a claim under sub-section (1) of section 8(1) shall be made
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17
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Acceptance
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18
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Objections
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19
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Decision of Controller
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20
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Date for appeal
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21
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Non-completion within six months
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22
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Publication of the particulars of registered design under section 7
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23
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Manner of making an application under sub-section (2) of section 11.
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24
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Restoration of Designs
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25
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Payment of unpaid extension fee
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Chapter III
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Marking of Articles
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26
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Marking of articles before delivery on sale
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Chapter IV
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Inspections and Searches
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27
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Inspection of designs
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28
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Search under section 18
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Chapter V
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Cancellation
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29
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Cancellation of registration of designs under section 19
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General
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Chapter VI
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Register of Designs
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30
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Registering designs
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31
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Alteration of address
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32
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Registration of documents under sub-section (3) of section 30.
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33
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Application for entry of subsequent proprietorship
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34
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Particulars in applications
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35
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Production of documents of title and other proof
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36
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Form of entry
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37
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Entry of notification of documents
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38
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Hours of inspection of Register
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39
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Rectification of Register
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40
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Opposition to rectification
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Chapter VII
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Certificates
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41
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Certified copies of documents
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42
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Form etc. of affidavits
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Chapter VIII
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Award of Cost by Controller
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43
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Scale of Costs
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Chapter IX
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Miscellaneous Powers of Controller
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44
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Exercise of discretionary power of Controller, miscellaneous power of Controller
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45
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Controller may require statement
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46
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General Power of amendment
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47
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General Power to enlarge time
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Chapter X
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Repeal
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48
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Repeal
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Schedules
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First Schedule
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Second Schedule
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Third Schedule
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Fourth Schedule
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