AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993

Foot Notes

1 Published vide Notification No. GSR 388(E) dated 28th April, 1993 .

2 Substituted by Notification No. GSR 680(E), dated 30th September, 1999 .

3 Substituted for "three" by Notification No. GSR 370(E), dated 30th June, 1998 .

4 Inserted by Notification No. GSR 503(E), dated 3rd June, 1994 .

5 Inserted by Notification No. GSR 532(E), dated 20th November, 1996 .

6 Substituted by Notification No. GSR 203(E), dated 12th March, 1999 .

7 Substituted by Notification No. GSR 253(E), dated 28th May, 1996 .

8 Substituted by Notification No. GSR 683(E), dated 5th October, 1999 .

9 Inserted by Notification No. GSR 49(E), dated 31st January, 1997.














  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement