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Companies (Application for Extension of Time or Exemption Under Sub-Section (8) of Section 58a) Rules, 1979 1. Short title and commencement (1) These Rules may be called the Companies (Application for Extension of Time or Exemption under sub-section (8) of section 58A) Rules, 1979. (2) They shall come into force on the date of their publication in the official Gazette.     |
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