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Report No. 135 450J. Transit.- (1) A female prisoner shall not be handcuffed and shall not be required to wear any fetters or crosshairs during her transit from one jail to another or for the purpose of being taken to the court or for investigation. (2) A female prisoner shall be escorted by the Warden or Female Matron, if required to leave the female enclosure and such martron or female warden shall remain with the prisoner till her return to the enclosure or release from the jail. (3) A female relative of the female prisoner shall be allowed to accompany the female prisoner during her transit from one jail to another or for the purpose of being taken to the court or for investigation. (See para. 2.28).    |
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