Report No. 17
Trusts Act, 1882
| Contents |
| Part I |
General |
|
Historical background |
|
Trusts Act, 1882 |
|
Scope of revision |
|
Public Trusts |
| Part II |
Proposals Relating to Sections |
| Chapter 1 |
Preliminary |
|
Preamble |
|
Section 1 |
|
Section 2-3 |
|
District Court |
|
Public securities; Government securities |
|
Notice |
|
Trustee de son tort |
| Chapter II |
Of the Creation of Trusts |
|
Sections 4 |
|
Sections 5-6 |
|
Section 7 |
|
Section 8,9 |
|
Section 10 |
| Chapter III |
Duties and Liabilities of Trustees |
|
Section 11 |
|
Sections 12, 13, 14,15 |
|
Sections 16-17 |
|
Section 18-19 |
|
Section 20 |
|
Section 20A |
|
Section 21,22 |
|
Section 23 |
|
Sections 24 and 25 |
|
Sections 26 and 27 |
|
Section 28-29 |
|
Section 30 |
| Chapter IV |
Rights and Powers of Trustees |
|
Sections 31, 32 and 33 |
|
Section 34 |
|
Section 35 |
|
Section 36 to 41 and 42 |
|
Sections 43 and 44-45 |
| Chapter V |
Of the Disabilities of Trustees |
|
Section 46 |
|
Section 47 |
|
Sections 48 to 53,54 |
| Chapter VI |
Of the Rights and Liabilities of the Beneficiary |
|
Section 55 and 56 |
|
Sections 58, 59 and 60 |
|
Section 61 |
|
Section 62 |
|
Sections 62 and 63 |
|
Section 63 |
|
Section 64 |
|
Section 65 |
|
Section 66 |
|
Section 67-68 and 69 |
| Chapter VII |
Of Vacating the Office of Trustee |
|
Sections 70 to 74 |
|
Sections 75, 76 and 77 |
|
Section 78-79 |
| Chapter IX |
Certain Obligations in the Nature of Trusts |
|
Sections 80 and 81 and Section 82 |
| 89. |
Section 83 |
|
Section 84 |
|
Sections 85 to 96 |
|
Schedule |
|
Appendices |
| Appendix I |
Proposals as shown in the form of Draft Amendments |
|
Preamble |
|
Section 1 and 2 |
|
Section 3 |
|
Section 4 |
|
Section 5 and 6 |
|
Formalities for creation of trust |
|
Section 7 |
|
Section 10 |
|
Section 11 |
|
Section 17 |
|
Sections 20 |
|
Section 20A |
|
Section 21 |
|
Section 26 |
|
Section 27 |
|
Section 30 |
|
Section 30A |
|
Section 34 |
|
Sections 34A |
|
Sections 36 |
|
Sections 42A |
|
Section 43 and 47 |
|
Section 56,58,59 |
|
Section 60 |
|
Section 62 |
|
Section 62A |
|
Section 63 |
|
Section 64 |
|
Section 65,68 |
|
Section 71 |
|
Sections 73, 73A and 74 |
|
Appointment by Court |
|
Section 75 |
|
Section 76 |
|
Section 78 |
|
Section 82 |
|
Section 83 |
|
The first Schedule |
| Appendix II |
Suggestions in Respect of other Acts |
| 1. |
The Transfer of Property Act, 1882 |
| 2. |
The Indian Contract Act, 1872 |
|
