Report No. 58
Appendix 4
Table Showing Answers to Question 8 of The Law Commission Questionnaire (as received from the Governments)
| 8. (a) National Appellante Court, |
(b) Industrial Relations Commission |
(c) Labour Appellate Tribunal. |
| Supported |
Not Supported |
Supported |
Not supported |
Supported |
Not supported |
| |
S. No. 25 |
S. No. 25 |
|
|
|
| |
(Central Govt.) |
(Central Govt.) |
|
|
|
| |
S. No. 32 |
|
|
|
S. No. 25 |
| |
(Minister of Labour, W.B.). |
|
S. No. 32 |
S. No. 32 |
(Central Govt.) |
| |
S. No. 38 |
|
(Minister of Labour, W.B.) |
(Minster of Labour, W.B.) |
|
| |
(Labour Deppt., W.B.). |
|
|
|
|
| |
S. No. 51 (R) |
S. No. 51(R) |
S. No. 38 |
S. No. 38 |
|
| |
(Minister, T.N.) |
(Minister, T.N.) |
(Labour Deptt., W.B.) |
(Labour Deptt., W.B.) |
|
| |
S. No. 58 |
|
S. No. 58 |
|
S. No. 58 |
| |
(Minister, Punjab) |
|
(Minister, Punjab) |
|
(Minister, Punjab) |
| S. No. 59 |
|
S. No. 59 |
|
|
S. No. 83 |
| (Labour Deptt., H.P.) |
|
(Labour Deptt., H.P) |
|
|
(Labour Deptt., Gujrat). |
| |
S. No. 83 |
S. No. 83 |
|
|
|
| |
(Labour Deptt., Gujarat). |
(Labour Deptt., Gujarat). |
|
|
|
| .S. No. 96 |
|
|
|
S. No. 96 |
|
| (Minister, Bihar) |
|
|
|
(Minister, Bihar) |
|
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