 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Report No. 58 Chapter 10 Conditions of Service of Judges Introductory 10.1. We now proceed to deal with the terms and conditions of service mainly of the Judges of the High Courts and, incidentally, of the Judges of the Supreme Courts as well. We ought to add that we regard our recommendations on this point as very important and indeed, we attach considerable significance to this part of our inquiry.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back