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Report No. 58

Conclusion

9.15. As we have already indicated,1 in view of this conclusion, Question No. 11 does not fall to be considered and on Question No. 12, we have received just a few suggestions which need no examination.

9.16. This disposes of Questions 10 to 12 of our Questionnaire.

1. Para. 9.3, supra.









  

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