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Report No. 58 Aspects of Contract Position viewed from the point of view of a contract 8.9. Some aspects relating to contracts may now also be referred to. A contract may contain, within itself, the elements of its own discharge-in the form of a provision, express or implied, for its termination in certain circumstances. In particular, a continuing contract may contain a provision making it determinable at the option of one of the parties.    |
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