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Report No. 190 Law Commission's response 9.1.9 The Law Commission appreciates the concerns expressed by the respondents to the proposals made in regard to surveyors and loss assessors. However, it appears that there is no agreement as such on whether the system of licencing should be continued or abolished and whether there should be a greater role for the IRDA in this regard. Moreover, this is essentially a policy decision is not within the scope be taken by the Law Commission. 9.1.10 The Law Commission does not therefore consider it appropriate to make any recommendations in regard to the provisions concerning surveyors and loss assessors.    |
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