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Report No. 190 (iii) Power of the TAC to constitute Regional committee 8.6.7.9 The provisions of Section 64 UJ empowers the Advisory Committee to constitute regional committees. As already stated, the regional committees aren't functioning anymore, hence sub-sections (2) to (6) may be deleted and sub- section (1) may be recast as follows: "The Authority/ Advisory Committee may constitute such regional or other committees for the purpose as it deems fit." |
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