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Report No. 189 6. Lakshadweep Island - It was a part of the former madras State. It was made a Union Territory by section 6 of the State Reorganisation Act, 1956. Its old name was Laccadive, Minicoy and Amindive Island. It became Lakshadweep by the Laccadive, Minicoy and Amindivi Island (Alteration of Name) Act, 1973. The Court Fees Act, 1870 has been extended to this Island vide section 3(1) of Regulation 8 of 1965. (see also Act 34 of 1973, mentioned above) |
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