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Report No. 14

Table I

Statement Showing The Number of Criminal Cases, Number of Accused Persons In Those Cases and The Number of Witnesses Who Attended or Were Examined In The Courts of Various States In The Year 1953

Name of the State

Total number of Cases brought to trial

Number of accused persons Courts

Number of witnesses who attended the

Number of witnesses examined

Remarks

1

2

3

4

5

6

Andhra

3,13,300

4,38,914

--

2,04,439

*Does not include High Courts and Sessions Courts.

Assam

36073

95480

--

67091

Bhopal

12534

24643

..

..

Bihar

1,05,006

3,24,223

3,77,726

3,30,842

Bombay

11,77,782

14,23,639

..

..

Coorg

3511

..

..

..

Himachal Pradesh

5080

9367

..

..

Hyderabad

1,95,586

2,09,808

1,34,796

1,27,212

Kutch

2617

4870

..

..

Manipur

392

..

..

..

Madhya Bharat

54113

1,14,512

99397

85764

Madhya Pradesh

1,34,163

2,79,355

1,69,122

1,61,540

Madras

6,08,722

7,13,853

..

3,75,870*

Mysore

91335

1,33,597 ..

68408

Orissa

51,340 ..

..

1,09,484

Punjab

1,38,668

2,02,376

..

2,74,364

Rajasthan

78650

2,37,555

..

..

Saurashtra

64467

1,00,655, ..

..

Travancore-Cochin

1,48,498

2,60,767

..

72756

**Does not include witnesses examined by the Magistrates under the Municipal Act.
Uttar Pradesh

3,57,266

7,63,616

6,54,478

6,01,008

Vindhya Pradesh

16126

..

..

..

West Bengal

3,57,061

5,08,124

3,04,069

2,75,456*









  

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