Report No. 14
Table No. 2
Original Side
Nature of Proceeding
1954
1955
1956
Pending at the beginning
Institutions
Disposal
Pending at the beginning
Institutions
Disposal
Pending at the beginning
Institutions
Disposals
Pending on st Jan., 1957
Appeals:
(1) Decrees 14
36
31
19
24
25
18
39
32
25
(2) Orders 20
104
99
55
88
38
45
76
70
51
Writs References:
(1) Income-Tax 29
58
45
42
55
58
39
72
53
58
(2) Land Acquisition 49
23
36
36
14
6
44
18
31
31
Leave to appeal to Supreme Court 14
28
35
7
42
37
12
57
55
14
Original Suits including restored
(1) Civil 2520
1382
1553
2349
561
1063
1847
486
879
1454
(2) Testamentary 22
21
19
24
21
17
28
19
23
24
Reviews ..
..
..
..
..
..
..
..
..
..
Miscellaneous-including
Testamentary Petitions ..
1338
1338
..
1428
1226
256
1401
1280
377
Table No. 2A
Year of Institution
Nature of Proceeding
1944
1945
1946
1947
1948
1949
1950
1951
1952
1953
1954
1955
1956
Original Suits
..
2
1
..
6
8
17
49
154
363
426
167
259
Testamentary Suits
..
..
..
..
..
..
..
..
..
..
1
7
18
Appeals
..
..
..
..
..
..
..
..
2
..
2
7
65
Land Acquisition
References
..
..
..
..
..
..
..
..
..
..
4
9
18
Parsi Chief Matrimonial Suits
..
..
..
..
..
....
..
..
..
..
..
..
15
Appeals to Supreme Court
..
..
..
..
..
..
..
..
..
..
..
4
10
Income tax Applications
..
..
..
..
..
..
..
..
..
..
1
39
Miscellaneous including testamentary
..
..
..
..
..
..
..
..
..
..
..
156
221
Review
..
..
..
..
.
..
..
..
..
..
..
..
1
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