Nature of Proceeding

1954

1955

1956

Pending at the beginning

institution

Disposal

Pending at the beginning

Institutions

Disposal

Pending at the beginning

Institutions

Disposal

Pending on 1st Jan, 1957

Regular first Appeals

2056

790

756

2090

911

633

2368

691

1131

1928

Regular Second Appeals

1125

1375

1010

1490

1596

1430

1656

1372

1804

1224

Appeals against orders

79

150

141

88

180

186

82

163

135

110

Letters Patent Appeals

44

83

73

54

96

86

64

62

71

55

Writs

46

687

542

191

835

881

145

1413

1184

374

Review

1

21

19

3

10

10

3

23

16

10

Revision

708

2078

1711

1075

2036

2055

549

2171

1742

978

Reference

8

23

25

6

24

25

5

35

25

15

Miscellaneous, including Leave to appeal to Supreme Court

686

2096

2379

404

2196

2052

549

2171

1742

978

Criminal Appeals

129

1607

1539

197

1540

1542

195

1462

1385

272

Confirmations cases

3

12

15

28

22

6

37

36

7

References under Section 307 Cr.P.C.

2

6

7

1

8

7

2

7

9

..

Other references

20

141

118

43

112

136

19

121

115

25

Miscellaneous

..

..

..

..

..

..

..

..

..

..

Year of Institution

Nature of Proceeding

1946

1947

1948

1949

1950

1951

1952

1953

1954

1955

1956

Total

Appellate Side Civil

1

Letters Patent Appeals

..

..

..

..

..

..

..

..

..

..

..

..

2

First Appeals

1

..

..

1

1

31

200

238

411

591

454

1928

3

Second Appeals

..

..

..

..

..

1

5

22

286

579

331

1224

4

Appeals from Orders

..

..

..

..

..

..

..

1

1

43

65

110

5

Revision Petitions

..

..

..

..

.

1

2

7

28

150

558

746

6

Misc. Petitions-

(a)

Civil Applications

..

..

..

..

..

..

5

4

32

151

786

978

(b)

Special Civil Applns.

..

..

..

..

..

..

2

1

5

34

332

374

7

Other-

(a)

Reference

..

..

..

..

..

..

..

..

..

..

18

18

(b)

Reviews

..

..

..

..

..

..

..

..

..

..

8

8