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Report No. 14

Calcutta

27-3-1957

1. Shri N.C. Chakraborthy, Senior Government Pleader, Calcutta.

2. Shri S.K. Basu, Advocate, Bar Association, High Court.

3. Shri P.K. Roy, Advocate, Bar Association, High Court, Calcutta.

28-3-1957

4. Shri I.P. Mukherjee, Bar-at-Law, Library Club, High Court.

5. Shri S.D. Banrwrjee, Bar-at-Law, Bar Library Club, High Court.

6. Shri D.N. Mookerjee, President, Bar Association, Alipore.

7. Shri B.N. Bhattacharjee, Vice-President, Bar Association, Alipore.

8. Shri H.N. Sircar, Inspector-General of Police, West Bengal.

9. Shri H.S. Chose Chowdhury, Commissioner of Police, Calcutta.

10. Shri B.C. Chose, Principal Judge, City Civil Court, Calcutta.

29-3-1957

11. Shri N.L. Som, District Judge, 24-Paraganas.

12. Shri S.K. Nyogi, District Judge, Burdwan.

13. Shri P.C. Chose, Public Prosecutor, 24-Paraganas.

14. Shri S.S. Mukerjee, Advocate, High Court.

15. Shri A.K. Sen, Bar-at-Law.

16. Shri A.C. Ganguli, Bar-at-Law, Chief Reporter & Editor, ILR Series, Calcutta.

30-3-1957

17. Hon'ble Mr. Justice S.K. Sen, Judge, High Court, Calcutta.

18. Hon'ble Mr. Justice P.K. Sarkar, Judge, High Court, Calcutta.

1-4-1957

19. Shri S.K. Bhattacharya, Munsif, Howrah.

20. Shri R.C. Hazra.

Incorporate Law, Society. High Court, Calcutta.

21. Shri S.N. Chaudhuri Incorporated Law Society, High Court, Calcutta.

Incorporate Law, Society. High Court, Calcutta.

22. Shri N.C. Mitra.

Incorporate Law, Society. High Court, Calcutta.

23. Shri K.P. Mukherji, Judge, City Civil Court. (Formerly Chief Judge, Court of Small Causes, Calcutta.)

24. Shri S.P. Chose, Judge, Court of Small Causes, Sealdah.

2-4-1957

25. Shri Mallinath Mukherjee, Chief Presidency Magistrate.

26. Shri S.C. Sarkar, Commentator.

27. Shri S.N. Ray, I.C.S., Chief Secy, to the Govt. of West Bengal.

28. Shri H.C. Mazumdar, Lawyers Association, Chief Presidency Magistrate's Court, Calcutta.

29. Shri K.C. Gupta, Presidency Magistrate's Court Bar Association, Calcutta.

30. Shri S.C. Goswami, Representative of the Small Cause Court Bar Association,

Calcutta.

31. Hon'ble Mr. Justice Randhir Singh Bachawat, Judge, Calcutta High Court.

32. Hon'ble Mr. Justice G.K. Mitter, Judge, Calcutta High Court.

3-4-1957

33. Shri Samarendra Banerjee, Bar Association, Bankura.

34. Shri N.R. Ghose, Bar Association, Jalpaiguri.

4-4-1957

35. Shri N. Sanyal, Secretary, Legal Aid Society, Calcutta,

36. Shri B.L. Sarkar, Judge, City Civil Court, Calcutta.

37. Shri N.C. Das, Government Pleader, Howrah.

38. Shri B.R. Gupta, T.A.S., District Magistrate, 24-Paraganas.

39. Shri K.K. Maitra, Assistant Secy., Democratic Lawyers' Association, Calcutta.

40. Shri A.P. Chatterji, Joint Secretary, Democratic Lawyers' Association, Calcutta.

41. Shri B.N. Das, Member, Democratic Lawyers' Association, Calcutta.

42. Shri J.N. Mallick, Sub-judge & Assistant Sessions Judge, Howrah.

43. Shri A.B. Shyam, Sub-judge, 24-Paraganas.

Cuttack

5-4-1957

1. Shri Somnath Misra, District Magistrate, Korap.

2. Shri B.G. Rao Patnaik, I.A.S., Board of Revenue, Sambalpur.

3. Shri S.K. Mahanty, Government Pleader, Cuttack.

4. Shri G.B. Misra, Law Secretary.

5. Shri P.N. Mahanty, Home Secretary.

6. Shri B. Roy, Inspector General of Police, Orissa.

6-4-1957

7. Shri D.V. Narasaingha Rao, Advocate, Berhampore (Ganjam).

8. Shri L.K. Das Gupta, Advocate, Cuttack.

9. Shri H. Mahapatra, Advocate, Cuttack.

10. Shri M.S. Rao, Advocate, Chief Editor of Cuttack Law Times.

11. Shri S.N. Das Gupta, Advocate, High Court, Cuttack.

12. Shri J.K. Misra, District & Sessions Judge, Sambalpur.

13.1108 Fourteenth Report

14. Shri K.K. Bose, Subordinate Judge, Puri.

15. Shri K.S. Murthy, Professor of Law, M.S. Law College, Cuttack

Gauhati

10-4-1957

1. Shri B.C. Barua, Dist. & Sessions Judge, LAD, Gauhati.

2. Shri C. Lyngodh, Addl. Judge & Judicial Officer, K. & J. Hills, Shillong.

3. Shri Dinesh Chandra Datt, I.G. of Police.

4. Shri B.C. Dutta, Registrar, Assam High Court.

5. Shri M.K. Barkataki, Registrar, Assam High Court.

6. Shri D.N. Medhi, Senior Govt. Advocate, Assam.

7. Shri Chandranath Sarma, Government Pleader & Public Prosecutor.

11-4-1957

8. Shri S.K. Dutta, ICS, Chief Secy, to Govt. of Assam.

9. Dr. J.C. Medhi, Secretary & Legal Remembrancer, Assam.

10. Shri A. Ahmad, Deputy Commissioner, Kamrup.

11. Shri S. Sarkar, Additional District Magistrate, Kamrup. 11A. Shri S.J. Das, A.M., Gauhati.

12. Shri F. Ali Ahmed, Bar-at-Law, High Court, Assam.

13. Shri Bohra, Principal, Law College, Gauhati.

14. Shri P.N. Das, Advocate, Editor, I.L.R., Assam Series, Gauhati.

15. Shri Gunjanan Barua, Advocate, Jorhat.

16. Shri Nagendra Nath Syam, Advocate, Silchar.

17. Shri Parbati Kumar Goswami, Advocate, Dibrugarh.

Bombay

15-7-1957

1. Shri V.A. Naik, District Judge, Poona, & Ex-Registrar, High Court.

2. Shri S Sudhalkar, Advocate, Baroda.

3. Shri S.C. Patwardhan, Advocate, High Court, Bombay.

4. Shri E.B. Ghaswalla, LL.B., Advocate (O.S.), Bombay.

5. Shri H.M. Seervai, Advocate-General, Bombay.

16-7-1957

6. Shri T.T. Barodawala, Chief Judge, Small Cause Court, Bombay.

7. Shri K.J. Khambata, Chief Presidency Magistrate, Bombay.

8. Shri G.K. Rege, Chief Presidency Magistrate, Bombay.

9. Shri M.L. Maneksha, Bar-at-Law, High Court, Bombay.

17-7-1957

(Contd.) Shri Maneksha.

10. Shri Dhirajlal, Editor, Bombay Law Reporter.

11. Shri N.B. Chandurkar, Editor, Nagpur Law Journal.

12. Shri S.V. Gupte, Editor, I.L.R. Bombay.

13. Shri V.V. Chitaley, Editor, All-India Reporter, Nagpur.

14. Shri V.S. Desai, Judge, Small Cause Court, Poona.

15. Shri R.B. Mehta, Principal Judge, City Civil Court, Bombay.

16. Shri Shanti Lal Shah.

Incorporated Law Society, Bombay.

17. Shri N.S. Sethna

Incorporated Law Society, Bombay.

18. Shri R.A. Gagrat

Incorporated Law Society, Bombay.

19. Shri N.B. Mudgurkar.

Incorporated Law Society, Bombay.

20. Shri P.V. Pakwasa.

21. Shri P.S. Malvankar, Joint Civil Judge, Junior Division, Poona.

22. Shri M.P. Amin, former Advocate-General, Bombay.

18-7-1957

23. Shri J.R. Dhurandharj Hon'y Legal Adviser to Govt. Legal Deptt., Sachivalaya,

Bombay.

24. Shri M.M. Chudasama, I.P., Inspector General of Police, State of Bombay, Poona.

25. Shri M.G. Wagh, I.P., Deputy Director of the Intelligence Bureau, Bombay.

26. Shri E.S. Modak, I.P., Deputy Inspector General of Police, Anti-Corruption and Prohibition Intelligence, Bombay.

27. Shri S.S. More, M.P., Advocate, Bombay High Court.

28. Shri Alva, Retired Judge of the City Civil Court.

29. Shri J.R. Gharure, Ex-Principal, Law College, Poona.

30. Shri K.P. Mehta, Principal, Govt. Law College, Bombay.

31. Messrs. Pandya and Latifi. of the Legal Aid Society, Bombay.

32. Shri M.R. Paipia.

Junior Members of the Bar.

33. Shri B.J. Kapadia.

Junior Members of the Bar.

34. Shri H.K. Shah.

Junior Members of the Bar.

35. Shri D.S. Parikh.

19-7-1957

36. Shri L.M. Paranjpe, District Judge, Nasik.

37. Shri B.H. Desai, Advocate, Ahmedabad.

38. Shri K.S. Cooper.

39. Shri M.R. Modi, Government Pleader, City Civil Court, Bombay.

40. Shri H.R. Gokhale, Advocate, High Court, Bombay.

41. Shri H.H. Trivedi, Chief Panchayat Officer, Bombay State, Bombay.

42. Shri D.V. Patel, President, Western India Advocates Association, Bombay.

43. Shri H.M. Choksi, Government Pleader, High Court, Bombay.









  

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