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Report No. 14 Madras 21-1-1957 1. Shri T.M. Krishnaswami Aiyar, President, Advocates' Association, Madras. 2. Shri V.L. Ethiraj, President, Bar Association, Madras. 3. Shri K. Rajah Aiyar, President, Madras State Bar Association. 4. Shri V. Jayarama Ayyar, President, Bar Association, Tiruchirapalli. 5. Shri T.R. Sundaram Pillai, Public Prosecutor, Coimba tore. 6. Shri K. Bashyam, Advocate, Madras. 7. Shri B. V. Vishwanatha Iyer, Secy. Rule Committee, Madras. 22-1-1957 8. Shri C.V. Srinivasachari, President, Bar Association, Chidambaram. 9. Shri K. Nagarajan, President, Bar Association, Pudukkotai. 10. Shri S. Varadachariar, Retired Judge of the Federal Court. 11. Shri M. Patanjali Sastri, Retired Chief Justice of India, Madras. 12. Shri J.S. Athanasius, Public Prosecutor, Madras City. 13. Shri N. Nagaraja Rao, Asst. Public Prosecutor, Tiruchirapalli. 14. Shri P.S. Subramania Pillay, Public Prosecutor, Tirunelvelli. 23-1-1957 15. Shri P. Venkataramana Rao Nayudu, Retired Chief Justice of Mysore, Madras. 16. Shri M. Anantanarayanan, I.C.S., Director of Legal Studies, Madras, and at present performing functions of Principal, Law College. 17. Mr. V. C. Gopalarathnam, Advocate, Madras High Court, Original Side. 18. Mr. V. Thiagarajan, Advocate, Madras. High Court, Original Side. 19. Shri V. R. Rangaswamy lyengar, Advocate, Madras. 20. Shri C. D. Venkataraman, District Magistrate, Tiruchirapalli. 21. Shri R. Sadasivam, District Magistrate, Vellore. 22. Shri F. Jagannathan, Advocate (Criminal Side). 23. Shri Askar Ali, Advocate (Criminal Side). 24-1-1957 24. Shri Gnanasundra Mudliar, Chairman, Public Service Comission, Madras. 25. Shri J.M. Lobo Probhu, I.C.S., Home Secretary, Madras. 26. Shri A. Alagitiswami, Law Secretary, Madras. 27. Shri G. Vasanth Pai. High Court Advocate. 28. Shri Shrinivasan. High Court Advocate. 29. Shri Venkatasubramania Ayyar, Advocate, Madras. High Court Advocate. 30. Shri K.V. Venkatasubramania Ayyar, Advocate, Madras 31. Shri V.R. Rajaratnam, I.P., Inspector General of Police, Madras. 32. Shri F.V. Arul, I.P., Inspector General of Police, Madras. 33. Shri Gajapati Nayagar. Office bearers of Tamil Akademy. 34. Shri A. Sattanathan. Office bearers of Tamil Akademy. 35. Shri Narayanan. Junior member of the Bar. 36. Shri Vedantam Srinivasan and other. Junior member of the Bar. 25-1-1957 37. Dr. C.P. Ramaswami Aiyar, Madras. 38. Shri P. Sharfuddin, Chief Judge (Retd.), Small Cause Court, Madras. 39. Shri S.A. Ayyasami Chetty, Chief Presidency Magistrate, Madras. 40. Shri P. Ramakrishna Ayyar, I.C.S., Chairman, Sales Tax Appellate Tribunal, Madras. 41. Shri C. Kadarvelu, Regional Inspector of Municipal Council and Local Board, Chingleput, and Shri Mudaliar. 42. Shri Veera Raghavan, Secretary Bar Council, Madras and also Secretary of the Madras State Bar Federation. 43. Hon'ble Mr. Justice Somasundaram, Judge, High Court, Madras. 44. Hon'ble Mr. Justice Ramaswamy Gounder, Judge, High Court, Madras. 45. Shri P. Venugopal, Sub-divisional Magistrate, Tuticorin. 46. Shri S. Subbanna Shetty, District Munsif, Coimbatore. 47. Shri C.A. Vaidyalingam, Govt. Pleader, Madras. 48. Shri S. Palaniswamy, Government Pleader, Mudurai. 49. Shri Chakramakal, Advocate, Madras. 26-1-1957 50. Shri K. Chandrasekaran, Editor, Indian Law Reports, Madras. 51. Shri W.N. Ramaratham, Editor, Madras Law Journals, Madras. 52. Shri V.C. Sri Kumar, Publisher of the Law Weekly, Madras. 53. Shri M.K. Nambiar, Advocate, Madras. 54. Shri S. Mohan Kumaramangalam, Advocate, Madras. 55. Hon'ble Mr. Justice A.S.P. Iyer, Judge, High Court, Madras. Hyderabad 28-1-1957 1. Shri Vivekanandamurthy, Chairman, Andhra State Public Service Commission, Hyderabad. 2. Shri P. Somasundaram, Advocate, High Court, Hyderabad. 3. Shri N. S. Raghavan, Advocate, Hyderabad. 4. Shri Mohamed Mirza, Public Prosecutor & Govt. Advocate, Hyderabad. 5. Shri Rajaram Iyer, Advocate, High Court, Hyderabad. 6. Shri Anjani Kumar, Second Class Magistrate, Judicial, Eluru. 7. Shri Tej Rai Kapoor. Junior members of the Bar at Hyderabad. 8. Shri Sriramulu. Junior members of the Bar at Hyderabad. 29-1-1957 9. Shri V.K. Vaidya, Bar Association, Hyderabad. 10. Shri G.C.V. Subba Rao, Principal, Law College, Osmania University, Hyderabad. 11. Shri Narahari Rao. Advocates High Court, Hyderabad 12. Smt. Sarala Devi. Advocates High Court, Hyderabad. Advocates High Court, Hyderabad 13. Miss Amina Naqvi. Advocates High Court, Hyderabad 14. Shri V. Padmanabhan, Advocate, Eluru, West Godavari District. Advocates High Court, Hyderabad. 15. Dr. V.V. Chowdari, Editor, Indian Law Reports, Andhra Series High Court, Hyderabad. Advocates High Court, Hyderabad. 14. Shri V. Padmanabhan, Advocate, Eluru, West Godavari District. 15. Dr. V.V. Chowdari, Editor, Indian, Law Andhra Series High Court, Hyderabad. 16. Shri M. Seshachalapathy, Govt. Pleader, Hyderabad. 17. Hon'ble Mr. Justice Chandra Reddy, Judge, High Court, Hyderabad. 18. Hon'ble Mr. Justice Umamaheswaram, Judge, Andhra High Court, Hyderabad. 30-1-1957 19. Shri D. Munikannaya, Public Prosecutor, Andhra Pradesh. 20. Shri Nambiar, I.P.S., Inspector General of Police, Andhra Pradesh. 21. Shri Shiv Kumar Lal, I.P.S. 22. Shri C. Rangaswamy lyengar, Commissioner of Police, Hyderabad. 23. Shri P. Basi Reddy, Advocate, High Court, Andhra. 24. Shri B. Rajabhushana Rao, Advocate. 25. Shri G.V. Raghavayya, Advocate, High Court, Hyderabad. 26. Shri Ramachandra Rao, District Munsif, Tennali. 27. Hon'ble Mr. Justice Bhimsankaran, Judge, High Court, Andhra Pradesh. 31-1-1957 28. Shri 0. Pulla Reddy, I.C.S., Chief Secy, to the Government of Andhra. 29. Shri H. Ananta Narayana Ayyar, I.C.S., Secretary to the Government, Law Department, Hyderabad. 30. Shri N. Ramasen, I.A.S., Secretary to the Chief Minister, Andhra Pradesh. 31. Shri V.V. Subrahmanyan, I.C.S., Third Member, Board of Revenue, Andhra Pradesh. 32. Shri Gopalrao Ekbote, Ex-Minister for Education, Hyderabad. 33. Shri Tarachand Gupta, Chief Judge, City Civil Court, Hyderabad. 34. Shri V. Vedantachari, Advocate, High Court of Andhra, Hyderabad. 35. Shri E. Venkatesam, Advocate, High Court of Andhra, Hyderabad. 36. Hon'ble Mr. Justice N.D. Krishna Rao, I.C.S., Judge, Andhra Pradesh High Court. 1-2-1957 37. Shri T. Krishnamma, District & Sessions Judge, Vishakapatnam. 38. Shri D.R. Venkatesa lyer, Special Judge, Tribunal for Disciplinary Proceedings, Guntur. 39. Shri Pola Reddy, District & Sessions Judge, Vishakapatnam. 40. Shri D. Krishna, President, Apprentices Association. 41. Shri M. Balasubrahmanyam, Secretary, Apprentices Association. 42. Shri Lakkaraju Subbarao, Advocate, Coconada, East Godavari District. 43. Shri Ramamurthy, Sub-judge, Rajamundhry. 44. Shri Y. Venkateswar Rao, Principal Sub-Judge, Vijayawada. Delhi 22-2-1957 1. Hon'ble Mr. Justice N.H. Bhagwati, Judge, Supreme Court of India. 23-2-1957 2. Hon'ble Mr. Justice S.R. Das, Chief Justice, Supreme Court of India. 3. Hon'ble Mr. Justice Syed Jafer Imam, Judge, Supreme Court of India. 4. Hon'ble Mr. Justice B.P. Sinha, Judge, Supreme Court of India. 5. Shri L.R. Shiva Subramaniam, Dean, Faculty of Law, Delhi University. 6. Shri A.A.A. Fyzee, Member, U.P.S.C. 24-2-1957 7. Shri S.C. Isaacs, Advocate, Supreme Court, New Delhi. 8. Shri Ved Vyas, Advocate, Supreme Court, New Delhi. 9. Shri A.V. Viswanath Sastry, Advocate, Supreme Court, New Delhi. 10. Shri Sant Singh, Advocate, Supreme Court, New Delhi. |
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