Report No. 14

Appendix II

List of Witnesses Examined by The Law Commission

Allahabad

8-12-1956

1. Shri R.N. Seth, Advocate, District Court, Kanpur.

2. Shri S. Bhasin, Advocate, District Court, Kanpur.

3. Shri Munnalal Bhushan, Advocate, District Court, Kanpur.

10-12-1956

4. Shri R.U. Singh, Professor of Law, Lucknow University, Lucknow.

5. Prof. K.K. Bhattacharya, Dean of Faculty, of Law, Allahabad University,

Allahabad.

6. Shri S.K. Verma, Advocate, C/o Bar Library, High Court, Allahabad.

7. Shri Raghunath Sahai, ADM (Judi.), Unnao.

11-12-1956

8. Shri Sarju Prasad, Advocate, District Court, Banaras.

9. Shri P.N. Singh, Advocate, District Court, Banaras.

10. Shri S.N.M. Tripathi, Deputy Commissioner, Lucknow.

11. Shri J.N. Raina, District Magistrate, Allahabad.

12-12-1956

12. Shri K.P. Mathur, Registrar, Aliahabad High Court.

13. Shri A.P. Pandey, Advocate, High Court, Allahabad.

14. Shri Ghatak, representing Advocates Association.

13-12-1956

15. Shri Prem Prakash, State Judicial Service, Allahabad.

16. Hon'ble Mr. Justice Randhir Singh, Allahabad High Court, L.B., Lucknow.

17. Shri Sri Ram, Deputy Government Advocate, High Court, Allahabad.

14-12-1956

18. Shri A.N. Jha, Chief Secretary to the U.P. Government, Lucknow.

19. Shri M.G. Kaul, Home Secretary to the Government of U.P., Lucknow.

20. Shri Girish Chandra, Judicial Secretary to the Government of U.P., Lucknow.

21. Shri R.N. Sharma, Jt. Secretary, Judicial Department, Government of U.P.,

Lucknow.

22. Shri Shanti Bhushan.

Junior Advocate.

23. Shri Sudersan Dayal Agarwal.

Junior Advocate.

24. Shri R. S. Pathak.

Junior Advocate.

25. Shri Amitav Banerji

Junior Advocate.

26. Shri Satyendra Nath Verma.

27. Shri Rajesh G. Verma.

28. Shri Gopikrishna Sahai.

29. Shri Vijay Kumar Barman.

30. Shri Behariji Das.

31. Shri N.C. Upadhya.

15-12-1956

32. Hon'ble Mr. Justice V.G. Oak, I.C.S., Allahabad High Court, Allahabad.

33. Hon'ble Mr. Justice B.R. James, I.C.S., Allahabad High Court, Allahabad.

17-12-1956

34. Shri Rai Rajashwar Pershad, Advocate, Gorakhpur.

35. Shri Gopal Behari, Advocate, Allahabad High Court, Allahabad.

36. Shri K.L. Misra, Advocate General, U.P., Allahabad.

18-12-1956

37. Shri A. Sanyal, Advocate, High Court, Allahabad.

38. Shri Janki Prasad, Advocate, High Court, Allahabad.

39. Shri Brij Bhan Kishore, Board of Revenue Bar Association, C/o Board of Revenue, Lucknow.

19-12-1956

40. Shri M.S. Mathur, Inspector General of Police, U.P., Lucknow.

41. Shri S.C. Misra, D.I.G. of Police, Lucknow.

42. Shri P.C. Chaturvedi, Advocate, Allahabad.

43. Shri O.N. Agarwal, Advocate, District Court, Bareilly.

44. Shri K.N. Kankan, Advocate, District Court, Bareilly.

20-12-1956

45. Shri Kailash Behari Mathur, District Government Counsel, Farrukhabad, U.P.

46. Shri G.S. Chooramani, Joint Director, Panchayat, U.P.

47. Shri S.N. Mulla.

48. Shri Mirza Hameedulla Beg.

49. Shri C.S. Saran, Editor, I.L.R., Allahabad.

50. Shri S.N. Agarwala, Editor, Allahabad Law Journal Reports, Allahabad.

21-12-1956

51. Shri Shiv Naik Singh Ukil, Banaras.

52. Shri G.C. Chatterji, Advocate, Lucknow.

53. Shri S.S. Dhawan, Bar-at-Law, Allahabad.

54. Shri B.K. Dhaon, Advocate, High Court, Lucknow.

55. Shri S.C. Das, Advocate, High Court, Lucknow.

Ernakulam

7-1-1957

1. Shri V.K.K. Menon, Bar-at-Law, Advocate, Advocates' Association, Ernakulam.

2. Shri T.N. Subramania Iyer, Advocate, Advocates' Association, Ernakulam.

3. Shri G.B. Pai, Representative of the Bar Council, Ernakulam.

4. Shri Ramaiya, Ernakulam Bar Association.

8-1-1957

5. Shri T.S. Venkateswara Iyer, Bar Association, Ernakulam.

Advocate.

6. Shri V. Permeswara Menon, Bar Association, Ernakulam.

Advocate.

7. Shri T.P. Paulose, Government Pleader, District Court of Anjikaimal, Ernakulam.

8. Shri K.V. Varkey, Advocate, Bar Association, Haripad.

9. Shri R. Narayana Iyer, Pleader, Bar Association, Haripad.

9-1-1957

10. Shri P.T. Raman Nair, I.C.S., District Judge on Spl. Duty, Law Department, Trivandrum.

11. Shri T.R. Balakrishna Iyer, Secretary to Government of Kerala, Law Department, Trivandrum.

12. Shri Rama Verma Thampuran, Rtd., Chairman of the Public Service Commission, Trivandrum.

13. Shri A.K. Vasudevan, Sub-Judge, Parur.

14. Shri K.S. Manikkam, Dist. Munsif, Trichur.

15. Shri M.V. Abraham, Registrar of Village Courts, Cochin.

10-1-1957

16. Shri Govind Menon, Ex-Chief Minister of Travancore-Cochin.

17. Shri Mathew P. Muricken, Advocate General of Kerala, Ernakulam.

18. Mrs. Anna Chandy, Dist. & Sessions Judge, Kottayam.

19. Shri T. Sivarama Menon, Sub-Divisional Magistrate, Alleppey.

20. Shri P.V. Govindaswamy Iyer, Sub-Magistrate, Trivandrum.

21. Shri V.N. Subramania Iyer, Principal Law College, Quilon.

22. Hon'ble Mr Justice T.K. Joseph, Kerala High Court, Ernakulam.

23. Shri N. Bhagawan Nair, Advocate, Trivandrum.

24. Shri R. Narayana Pillay, Advocate and Senior Govt. Pleader, Trivandrum.

11-1-1957

25. Shri K.S. Narayana Iyer, Dist. & Sessions Judge, Quilon.

26. Shri P. Muhammad Kunju, Dist. Magistrate (Judi.), Quilon.

27. Hon'ble Mr. Justice K.T. Koshi, Chief Justice, Kerala High Court, Ernakulam.

28. Hon'ble Mr. Justice K. Sankaran, Kerala High Court, Ernakulam.

Bangalore

14-1-1957

1. Shri D. Ramaswamy lyengar, Registrar, High Court, Bangalore.

2. Shri N.S. Krishnamurthi, Civil Judge & Dist. Magistrate, Bellary.

3. Shri A. Panchakashariah, City Magistrate, Bangalore.

4. Shri B. Gopaliah, Asst. Law Secretary, Govt. of Mysore, Bangalore.

15-1-1957

5. Shri M. Ramachandra Rao, Advocate, President, Legal Aid Society, Bangalore.

6. Shri N.R. Gopalakrishna, District Judge, Coorg.

7. Shri K.R. Karanath, Advocate, Bangalore.

8. Shri M.P. Somasekhara Rao, Advocate, Bangalore.

9. Shri P.S. Devadas, Advocate, Bangalore.

16-1-1957

10. Shri G.R. Ethirajulu Naidu, Advocate General of Mysore, Bangalore.

11. Shri V.K. Govinda Rajulu, Govt. Pleader, Bangalore.

12. Shri M. Sadasvayya, Secy, to the Govt. of Mysore, Law Deptt., Bangalore.

13. Shri R. Vasudeo, Addl. Secy, to the Govt. of Mysore, Law Department, Bangalore.

14. Shri K. Jaggannatha Shetty.

Junior Member of the Bangalore Bar Association.

15. Shri R.P. Hiremutt.

Junior Member of the Bangalore Bar Association.

16. Shri S. Shamanna.

Junior Member of the Bangalore Bar Association.

17. Shri A.K. Puranik.

Junior Member of the Bangalore Bar Association.

18. Shri A.V. Shankar Rao, President, Civil Station Bar Association, Bangalore.

Junior Member of the Bangalore Bar Association.

19. Shri Deshpande, Pleader, Gurberga.

17-1-1957

20. Shri P. Shivashankar, Principal Law College, Bangalore.

21. Shri M.A. Gopalaswamy lyengar, Professor, Law College, Bangalore.

22. Shri, Iqubal Hussain, Professor, Caw College, Bangalore.

23. Shri R.B. Naik, Civil Judge, Junior Division, Dharwar.

24. Shri M. Narasimhachar, Bangalore.

25. Shri P. Kodenda Rao, President, Servants of India Society, Bangalore.

26. Shri V.P. Majumdar, Vice President, Bar Association, Belgaum.

27. Shri Samasekhara Rao, President, Bar Association, Bangalore.

18-1-1957

28. Shri P.K. Monappa, I.P.S., Inspector-General of Police, Bangalore.

29. Shri S. Nijalingappa, Chief Minister, Mysore State.

30. Shri M.V. Rama Rao, Law Minister, Mysore State.

31. Shri P. Medappa, Retd. Chief Justice, Mysore.

32. Hon'ble Mr. Justice R. Venkataramaiya; Chief Justice of Mysore High Court,

Bangalore.

19-1-1957

33. Shri T.K. Tukal, Dist. Judge, Dharwar.

34. Shri K. Rama Rao, Public Prosecutor, Bellary.

35. Shri H. Gowda, Chairman Public Service Commission, Bangalore.

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