Report No. 14
Statement Showing The Number of Writ Petitions Relating To Central and State Taxation Laws In Various High Courts During The Years 1954, 1955 and 1956.
1954 |
Name of the States |
Number of writ petitions instituted during the year |
Number of writs relating to Central Taxation Laws instituted during the year |
Number of writs relating to State Taxation Laws instituted during the year |
Total of columns 3 and 4 |
Number in which stay Order granted (Central Taxation Laws) |
Number in which stay Order granted (State Taxation Laws) |
Total of columns 6 and 7 |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
Andhra Pradesh |
228 |
3 |
4 |
7 |
2 |
1 |
3 |
Assam |
118 |
2 |
21 |
23 |
.. |
32* |
32 |
Bihar |
413 |
4 |
6 |
10 |
1 |
.. |
1 |
Bombay |
878 |
157 |
537 |
694 |
1 |
110 |
111 |
Kerala |
219 |
2 |
33 |
35 |
13 |
29 |
42 |
Madhya Pradesh |
534 |
7 |
34 |
41 |
N.A. |
11 |
11 |
Madras |
827 |
91 |
32 |
123 |
31 |
4 |
35 |
Mysore |
173 |
23 |
44 |
67 |
N.A. |
N.A. |
N.A. |
Orissa |
406 |
8 |
71 |
79 |
7 |
70 |
77 |
Punjab |
852 |
10 |
30 |
40 |
6 |
5 |
11 |
Rajasthan |
692 |
2 |
.. |
2 |
.. |
.. |
.. |
Uttar Pradesh |
1564 |
2 |
135 |
137 |
2 |
102 |
104 |
West Bengal |
Not supplied |
*.This figure include the cases pending from the previous year in which Stay was granted.
1955 |
Name of the States |
Number of writ petitions instituted during the year |
Number of writs relating to Central Taxation Laws instituted during the year |
Number of writs relating to State Taxation Laws instituted during the year |
Total of columns 10 & 11 |
number in which Stay Order granted (Central Taxation Laws) |
Number in which Stay Order granted(Stated Taxation Laws) |
Total columns 13 & 14 |
|
9 |
10 |
11 |
12 |
13 |
14 |
15 |
Andhra Pradesh |
792 |
102 |
78 |
180 |
61 |
43 |
104 |
Assam |
85 |
5 |
14 |
19 |
.. |
3 |
3 |
Bihar |
418 |
6 |
5 |
11 |
1 |
.. |
1 |
Bombay |
1032 |
240 |
631 |
871 |
3 |
77 |
80 |
Kerala |
460 |
55 |
84 |
139 |
32 |
76 |
108 |
Madhya Pradesh |
577 |
4 |
23 |
27 |
1 |
8 |
9 |
Madras |
1011 |
82 |
77 |
159 |
N.A. |
N.A. |
N.A. |
Mysore |
257 |
28 |
77 |
105 |
N.A. |
N.A. |
N.A. |
Orissa |
400 |
2 |
94 |
96 |
2 |
85 |
87 |
Punjab |
740 |
13 |
11 |
24 |
7 |
4 |
11 |
Rajasthan |
365 |
.. |
2 |
2 |
.. |
.. |
.. |
Uttar Pradesh |
1461 |
27 |
101 |
128 |
23 |
77 |
100 |
West Bengal |
|
|
|
Not supplied. |
|
|
|
1956 |
Name of the State |
Number of writ petitions instituted during the year |
Number of writs relating to Central Taxation Laws instituted during the year |
Total of columns 17 & 18 |
Number in which Stay Order Granted (Central Taxation Laws) |
Number in which Stay Order granted (State Taxation Laws) |
Number in which Stay Order granted (State Taxation Laws) |
Total of columns 20 & 21 |
Andhra Pradesh |
1177 |
116 |
98 |
214 |
65 |
58 |
123 |
Assam |
121 |
6 |
4 |
10 |
1 |
.. |
1 |
Bihar |
616 |
1 |
6 |
7 |
.. |
1 |
1 |
Bombay |
1616 |
341 |
1095 |
1436 |
4 |
91 |
95 |
Kerala |
679 |
39 |
93 |
132 |
26 |
81 |
107 |
Madhya Pradesh |
535 |
7 |
22 |
29 |
1 |
3 |
4 |
Madras |
1557 |
173 |
179 |
352 |
37 |
83 |
120 |
Mysore |
254 |
33 |
85 |
118 |
N.A. |
N.A. |
N.A. |
Orissa |
472 |
8 |
48 |
56 |
5 |
44 |
49 |
Punjab |
992 |
7 |
6 |
13 |
2 |
3 |
5 |
Rajasthan |
471 |
.. |
35 |
35 |
.. |
30 |
30 |
Uttar Pradesh |
5025 |
73 |
173 |
246 |
56 |
125 |
181 |
West Bengal |
|
|
|
Not supplied. |
|
|
|