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Report No. 179

7.21 Report on Disclosur.- (proposed section 8.- Sub-section (1) of the proposed section 8, states that the Competent Authority shall prepare annually a consolidated annual report of the performance of its activities in such form as may be prescribed and forward it to the President.

Sub-section (2) of the proposed section 8 states that on the receipt of the annual report under sub-section (1), the President shall cause a copy thereof together with the explanatory memorandum to be laid before each House of Parliament.









  

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