Report No. 40
42. Amendments to Criminal Procedure Code recommended.- We have given in the Appendix to this Report a draft of the amendments to the Code of Criminal Procedure, 1898, recommended by us.
K.V.K. Sundaram,
Chairman.
S.S. Dulat,
Member.
Mrs. Anna Chandi,
Member.
R.L. Narasimham,
Member.
S. Balakrishnan,
Member.
P.M. Bakshi,
Joint Secretary and Legal Adviser.
New Delhi,
Dated: 20th February, 1969. K.V.K. Sundaram, S.S. Dulat,
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