 |
|
|
|
|
|
|
||||||||||||||
|
 |
 |
|
|
||||||||||||||||
|
|
|||||||||||||||||||
 |
 |
|
||||||||||||||||||
 |
|
|||||||||||||||||||
|
||||||||||||||||||||
Report No. 99 Specimen The following specimens of briefs are given in an American book:1 1. Kolasa and Meyer Legal System, (1978), pp. 329-332.
   |
||||||||||||||||||||
|
||||||||||||||||||||
|
||||||||||||||||||||
 |
|
|||||||||||||||||||
 |
|
 |
|
|||||||||||||||||
|
|
|
|
|
|
|
||||||||||||||
|
|
|
|
|
|
||||||||||||||||
|
|
|
|||||||||||||||||||
|
|
|
||||||||||||||||||
|
|
|||||||||||||||||||
|
|
||||||||||||||||||||
Report No. 99 Specimen The following specimens of briefs are given in an American book:1 1. Kolasa and Meyer Legal System, (1978), pp. 329-332.
|
||||||||||||||||||||
|
||||||||||||||||||||
|
||||||||||||||||||||
|
|
|||||||||||||||||||
|
|
|
|
|||||||||||||||||
Back